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State of Maharashtra - Section

Section 57 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

57. Counting to be continuous.

- The Returning Officer shall, as far as practicable, proceed continuously with the counting of votes and shall, during any intervals when the counting has to be suspended, keep the ballot papers, packets and other papers relating to the election sealed with his own seal and the seals of such candidates or Election or Counting Agents as may desire to affix their seals and shall cause adequate precautions to be taken for their safe custody during such intervals.