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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(i) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(i)shall reside in the accommodation allotted to him by the Superintendent, (i0 shall not proceed beyond the limit of the Jail, save with the permission of the Superintendent given by general or special order in this behalf,