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Rajasthan High Court - Jaipur

Smt. Sumitra Devi W/O Ranjeet Singh ... vs Rohitashv Singh S/O Jagdev Singh ... on 1 July, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil First Appeal No. 772/2019

                                   Smt. Sumitra Devi W/o Ranjeet Singh Nitharwal
                                                                                                     ----Appellant
                                                                      Versus
                                   Rohitashv Singh S/o Jagdev Singh (Deceased During Suit)
                                                                                                   ----Respondent

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL Order 01/07/2022 None appears for appellant. Matter is adjourned for six weeks.
(SUDESH BANSAL),J SAURABH/10 (Downloaded on 07/07/2022 at 09:09:37 PM) Powered by TCPDF (www.tcpdf.org)