Rajasthan High Court - Jaipur
Smt. Sumitra Devi W/O Ranjeet Singh ... vs Rohitashv Singh S/O Jagdev Singh ... on 1 July, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 772/2019
Smt. Sumitra Devi W/o Ranjeet Singh Nitharwal
----Appellant
Versus
Rohitashv Singh S/o Jagdev Singh (Deceased During Suit)
----Respondent
For Appellant(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 01/07/2022 None appears for appellant. Matter is adjourned for six weeks.
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