Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Special Bearer Bonds (Immunities And Exemptions) Act, 1981

(3)It shall be deemed to have come into force on the 12th day of January, 1981.