Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] Lakshadweep - Subsection Section 28(3)(b) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016 (b)material documents relevant to the inquiry.