Punjab-Haryana High Court
Bara Singh & Others vs The State Of Punjab & Others on 8 July, 2013
Bench: Jasbir Singh, G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CWP No.4495 of 1987
Date of decision:08.07.2013
Bara Singh & others .....Petitioners
Versus
The State of Punjab & others ......Respondents
CORAM: HON'BLE MR.JUSTICE JASBIR SINGH
HON'BLE MR.JUSTICE G.S.SANDHAWALIA
Present: None for the petitioners.
Mr.Rajender Goel, Addl.A.G., Punjab, for respondents No.1 to 3.
None for respondent Nos.4 to 10.
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Jasbir Singh J.(Oral)
Dismissed for non-prosecution.
(JASBIR SINGH)
JUDGE
08.07.2013 (G.S.SANDHAWALIA)
sailesh JUDGE