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Punjab-Haryana High Court

Bara Singh & Others vs The State Of Punjab & Others on 8 July, 2013

Bench: Jasbir Singh, G.S.Sandhawalia

 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                                    CWP No.4495 of 1987
                                                    Date of decision:08.07.2013

Bara Singh & others                                               .....Petitioners

                                 Versus

The State of Punjab & others                                   ......Respondents


CORAM: HON'BLE MR.JUSTICE JASBIR SINGH
       HON'BLE MR.JUSTICE G.S.SANDHAWALIA

Present:     None for the petitioners.

             Mr.Rajender Goel, Addl.A.G., Punjab, for respondents No.1 to 3.

             None for respondent Nos.4 to 10.

                         *****

Jasbir Singh J.(Oral)

Dismissed for non-prosecution.




                                                      (JASBIR SINGH)
                                                         JUDGE



08.07.2013                                          (G.S.SANDHAWALIA)
sailesh                                                   JUDGE