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Calcutta High Court

Sysmex Corporation ... vs The Controller Of Patents And Designs ... on 31 March, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OCD-8

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE
                               [COMMERCIAL DIVISION]


                                   IPDPTA/28/2023

                  SYSMEX CORPORATION (OA/25/2020/PT/KOL)
                                   VS
              THE CONTROLLER OF PATENTS AND DESIGNS AND ORS


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st March, 2023 Appearance:

Mr. S. Majumdar, Adv.
Mr. P. Sinha, Adv.
Mr. K.K.Pandey, Adv. Mrs. M. Dasgupta, Adv. Mr. M. Mukherjee, Adv. Ms. A. Majumdar, Adv.
Ms. E. Saha, Adv.
Mr. D. Dawn, Adv.
Mr. Indrajeet Dasgupta, Adv.
Mr. S. K. Tiwari, Adv.
The Court :- Heard the parties.
At the instance of the parties, list this appeal for further hearing on 5th April, 2023 at 2 pm. (RAVI KRISHAN KAPUR, J.) D.Ghosh