Calcutta High Court
Sysmex Corporation ... vs The Controller Of Patents And Designs ... on 31 March, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OCD-8
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[COMMERCIAL DIVISION]
IPDPTA/28/2023
SYSMEX CORPORATION (OA/25/2020/PT/KOL)
VS
THE CONTROLLER OF PATENTS AND DESIGNS AND ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 31st March, 2023 Appearance:
Mr. S. Majumdar, Adv.
Mr. P. Sinha, Adv.
Mr. K.K.Pandey, Adv. Mrs. M. Dasgupta, Adv. Mr. M. Mukherjee, Adv. Ms. A. Majumdar, Adv.
Ms. E. Saha, Adv.
Mr. D. Dawn, Adv.
Mr. Indrajeet Dasgupta, Adv.
Mr. S. K. Tiwari, Adv.
The Court :- Heard the parties.
At the instance of the parties, list this appeal for further hearing on 5th April, 2023 at 2 pm. (RAVI KRISHAN KAPUR, J.) D.Ghosh