Punjab-Haryana High Court
Dhan Kaur And Others vs Darshan Singh on 18 July, 2013
Author: Paramjeet Singh
Bench: Paramjeet Singh
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Civil Revision No.1405 of 2006
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Revision No.1405 of 2006 (O&M)
Date of decision: 18.07.2013
Dhan Kaur and others
....Petitioners
Versus
Darshan Singh
....Respondent
CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH
1) Whether Reporters of the local papers may be allowed to see
the judgment ?
2) To be referred to the Reporters or not ?
3) Whether the judgment should be reported in the Digest ?
Present: - Mr. Jitender Singla, Advocate, for the petitioners.
Mr. Ajay Pal Singh, Advocate, for the respondent.
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PARAMJEET SINGH, J. (ORAL)
Learned counsel for the parties are agreed that instead of deciding CM No.10233-CII of 2013 main case be preponed and heard for final disposal. Accordingly, hearing in the main case is preponed and the case is taken up for hearing today itself.
Heard.
Learned counsel for the parties are agreed that this petition be disposed of and order dated 31.1.2006 passed by learned Additional Civil Judge (Senior Division), Sangrur, be set aside and direction may be issued to the trial court to pass fresh order on merit without going into Singh Ravinder 2013.07.26 13:28 I attest to the accuracy and integrity of this document Chandigarh -2- Civil Revision No.1405 of 2006 the issue of territorial jurisdiction With the consent of the parties, present petition is disposed of. Order dated 31.1.2006 passed by learned Additional Civil Judge (Senior Division), Sangrur, is set aside and trial court is directed to pass fresh order on merit after hearing the parties.
It would be appropriate to point out that this is a case for custody of the child whose date of birth is 18.10.1995. She has already attained the age of more than 16 years and likely to attain the age of 18 years. After attaining the age of 18 years the case will become infructuous.
(Paramjeet Singh) Judge July 18, 2013 R.S. Singh Ravinder 2013.07.26 13:28 I attest to the accuracy and integrity of this document Chandigarh