Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act] State of Tamilnadu - Subsection Section 210(1)(b) in Chennai City Municipal Corporation Act, 1919 (b)to remove, reconstruct or make any addition to any portion of such building which is within the street alignment;