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[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

State of Sikkim - Subsection

Section 131(3)(l) in Sikkim Urban and Regional Planning and Development Act, 1998

(l)In respect of the powers to be exercised and the functions to be performed by the members of the Authority including the Chairman and the Vice-Chairman.