Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 8 in Cantonments (House-Accommodation ) Act, 1923 8. Procedure to be observed before taking a house on lease. Rep. by the Cantonments (House-Accommodation Amendment) Act, 1930 (9 of 1930), s.5.
