Delhi High Court - Orders
Cpa Global Support Services India ... vs Deputy Commissioner Of Income Tax, ... on 6 August, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3622/2025
CPA GLOBAL SUPPORT SERVICES INDIA PRIVATE LIMITED
.....Petitioner
Through: Ms. Ananya Kapoor and Ms. Soumya
Singh, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4-2,
DELHI & ANR. .....Respondents
Through: Mr. Debesh Panda, SSC, Ms. Zehra
Khan, JSC and Mr. Vikramaditya
Singh, JSCMr. Vipul Agrawal (SSC),
Ms. Sakshi Shairwal (Jr.SC), Mr.
Akshat Singh (Jr.SC), Mr. Gaoraang
Ranjan (Adv.)
Ms. Harshita Kotru (Adv.), for
Respondent (Revenue)
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 06.08.2025
1. Learned counsel for the respondents states that the counter affidavit has been filed today in the Registry. A copy thereof has been given to counsel for the petitioner.
2. The respondents shall file an additional affidavit giving the break up of the amount as determined pursuant to the orders passed by the ITAT on 03.03.2021.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2025 at 21:35:36
3. Renotify on 01.09.2025.
V. KAMESWAR RAO, J VINOD KUMAR, J AUGUST 06, 2025 cd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2025 at 21:35:36