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State of Rajasthan - Section

Section 36 in The Rajasthan Warehouses Rules, 1960

36. Renewal of licences of weighers, samplers and classifiers.

- Application for renewal of licences issued to weighers, samples and classifiers shall be made at least one month prior to the termination of the licences and shall be accompanied by a fee of Rs. 5/-. The conditions for renewal of a licence shall be the same as those on which new licence is issued.