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State of Jammu-Kashmir - Section

Section 39 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

39. Banning of Ragging.

- The candidates selected in various professional courses have to refrain from ragging which has been banned by the Hon'ble Supreme Court of India and MCI vide No. MCI-34(1)/ 2009-Med./25453 has issued guidelines which the students who get admission in Medical Colleges have to follow and have to sign undertakings by them and their parents on the prescribed format annexed with these regulations ( Annexure-1).