Patna High Court - Orders
Prafulla Chandra Mishra & Ors vs The District Magistrate & Collector ... on 6 January, 2015
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10756 of 2013
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1. Prafulla Chandra Mishra Son Of Shri Sahdeo Mishra Resident Of
Village- Ladari, P.O.- Samaila Lalganj, Police Station- Keoti, District-
Darbhanga
2. Uday Kant Mishra Son Of Aved Mishra Resident Of Village- Ladari,
P.O.- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
3. Brahmanand Mishra Son Of Rajendra Mishra Resident Of Village-
Ladari, P.O.- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
.... .... Petitioners
Versus
1. The District Magistrate and Collector, Darbhanga At And Po Darbhanga
2. The Additional Collector, Darbhanga, At And Po Darbhanga
3. The Deputy Collector Land Reforms, Darbhanga, At And Po- Darbhanga
4. The Circle Officer, Keoti, District- Darbhanga
5. Smt. Ram Pukari Devi Wife Of Lal Mahto Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
6. Mostt. Kuliya Devi Wife Of Late Anand Paswan Resident Of Village-
Ladari, Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
7. Mohan Paswan Son Of Kari Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
8. Bharat Paswan Son Of Kari Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
9. Bindeshwar Paswan Son Of Narayan Paswan Resident Of Village-
Ladari, Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
10. Mostt. Matiya Wife Of Late Anup Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
11. Shibu Kamti Son Of Lalit Kamti Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
12. Kapleshwar Kamti Son Of Pachchu Kamti Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
13. Kusheswar Kamti Son Of Pachchu Kamti Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
14. Jeewach Kamti Son Of Lalit Kamti Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
15. Debu Kamti Son Of Raghuni Kamti Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
16. Saukhi Paswan Son Of Kamal Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
17. Tilak Paswan Son Of Saryug Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
18. Mahendra Paswan Son Of Nebu Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
19. Kaushalya Paswan Wife Of Nebu Ram Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
20. Bajrangi Ram Son Of Aklu Ram Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
21. Malhu Ram Son Of Aklu Ram Resident Of Village- Ladari, Po- Samaila
Lalganj, Police Station- Keoti, District- Darbhanga
22. Lalchan Ram Son Of Paltu Ram Resident Of Village- Ladari, Po-
Patna High Court CWJC No.10756 of 2013 (6) dt.06-01-2015 2
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
23. Moti Ram Son Of Bilat Ram Resident Of Village- Ladari, Po- Samaila
Lalganj, Police Station- Keoti, District- Darbhanga
24. Kari Ram Son Of Janak Ram Resident Of Village- Ladari, Po- Samaila
Lalganj, Police Station- Keoti, District- Darbhanga
25. Sukhdeo Ram Son Of Santhoshi Ram Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
26. Chalitar Ram Son Of Sukhdeo Lal Ram Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
27. Ram Prasad Ram Son Of Lugai Ram Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
28. Laldhari Ram Son Of Swaroop Ram Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
29. Puran Paswan Son Of Shrawan Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
30. Yuge Paswan Son Of Shrawan Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
31. Chhotku Ram Son Of Aklu Ram Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
32. Dinesh Paswan Son Of Anup Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
33. Lakhi Paswan Son Of Ramkant Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
34. Ramkant Paswan Son Of Sheodhari Paswan Resident Of Village-
Ladari, Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
35. Dilip Paswan Son Of Domu Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
36. Sheoji Paswan Son Of Gulab Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
37. Ganga Paswan Son Of Lakshman Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
38. Binod Paswan Son Of Gorakh Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
39. Surendra Paswan Son Of Ramkant Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
40. Madan Paswan Son Of Yuge Paswan Resident Of Village- Ladari, Po-
Samaila Lalganj, Police Station- Keoti, District- Darbhanga
41. Bhogendra Paswan Son Of Nebu Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
42. Mahendra Paswan Son Of Asharfi Paswan Resident Of Village- Ladari,
Po- Samaila Lalganj, Police Station- Keoti, District- Darbhanga
.... .... Respondents
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Appearance :
For the Petitioners : Mr. Makardhwaj Upadhyay, Advocate
For the State : Mr. SanjayKumar, A.C. to G.A.5
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
Patna High Court CWJC No.10756 of 2013 (6) dt.06-01-2015 3
6 06-01-2015Mr. Makardhwaj Upadhyay, learned counsel appearing for the petitioners submits that he does not have any instruction to press this application.
As a result, this application is dismissed as not pressed.
(Dr. Ravi Ranjan, J) N.H./-
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