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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(5)[ Every manual worker whose name has been registered under this clause shall be issued with an identity card in Form J at free of cost.] [Substituted by G. O. Ms. No. 200, L&E (1-1), dated the 15th November 1999.]