Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(5)(b) in The U.P. Government Servant's Conduct Rules, 1956 (b)in the case of other Government servants, for the purpose of sub-rules (1), (2) and (4), shall be the Head of the Department.