Supreme Court - Daily Orders
Temple Of Maruti vs Balkrishna Suryaji S.Kakodkar(D)Thru ... on 13 July, 2016
REVISED
ITEM NO.1 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. CHIRAG BHANU SINGH
I.A. 5/2016 in Civil Appeal No(s). 8847/2012
TEMPLE OF MARUTI Appellant(s)
VERSUS
BALKRISHNA SURYAJI S.K(D)THRU LRS.&ANR. Respondent(s)
(for substitution and interim relief and office report)
Date : 13/07/2016 This application was called on for hearing today.
For Appellant(s)
Mr. S. R. Setia,Adv.
For Respondent(s)
Ms Triveni Poteker, Adv.
Mr. Chander Shekhar Ashri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The ld. Counsel, Ms Triveni Poteker appearing on behalf of Mr Chander Shekhar Ashri, Advocate-on-record appears for legal representatives of deceased respondent no.2. Vakalatnama be filed within four weeks time.
List again on 23.8.2016.
Signature Not Verified
(CHIRAG BHANU SINGH) Digitally signed by SONALI SAUND Date: 2016.07.22 Registrar 16:56:26 IST Reason: