Allahabad High Court
Devi Saran Shukla vs Presiding Officer, Industrial ... on 5 July, 2012
Author: Prakash Krishna
Bench: Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 49909 of 2010 Petitioner :- Devi Saran Shukla Respondent :- Presiding Officer, Industrial Tribunal (1) U.P. Alld & Ors. Petitioner Counsel :- S.K. Lal Respondent Counsel :- C.S.C.,S.K. Mishra Hon'ble Prakash Krishna,J.
List again along with Writ Petition No. 67513 of 2010; U.P. State Road Transport Corporation vs. Presiding Officer, Industrial Tribunal (Pratham) & another.
(Prakash Krishna,J) Order Date :- 5.7.2012 MK/