Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Inter-State Tourist Vehicles Rules, 1969

(2)No tourist vehicle shall carry more than twenty-nine persons excluding the driver and conductor:Provided that this restriction shall not apply to a specially built tourist omnibus to carry sight-seeing groups of tourists ranging from 40 to 50 persons.