Bombay High Court
Icici Bank Ltd vs Dewanchand Ramsaran Corporation And 7 ... on 10 October, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1482 OF 2014
In
SUITS 439 OF 2014
Icici Bank Ltd ....Petitioner
V/S
Dewanchand Ramsaran Corporation And7 Ors ....Respondent
WITH THIRD PARTY NOTICE LODGING NO. 16 OF 2014 In SUITS 439 OF 2014 Icici Bank Ltd ....Petitioner V/S Dewanchand Ramsaran Corporation And 7 Ors ....Respondent And Dewanchand Ramsaran Industries (private) Ltd And Anr.
WITH CHAMBER SUMMONS NO. 224 OF 2016 In THIRD PARTY NOTICE LODGING NO . 16 OF 2014 Icici Bank Ltd ....Petitioner V/S Dewanchand Ramsaran Corporation And 7 Ors ....Respondent And Dewanchand Ramsaran Industries (private) Ltd And Anr.
Mr. Nimay Dave a/w Mr. Ishaan Chhaya and Mr. Sanjeev Sambasivan i/b Phoenix Legal for Plaintiff Page 1/2 ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 03:26:29 ::: Ms. Ujwala Deshmukh i/b MDP and Partners for Defendants; Mr. Aditya N. Raut i/b Desai Desai Carrimjee and Mulla for Noticee No. 2 in TPNL/16/2014.
CORAM : B.P. COLABAWALLA, J DATE : 10th October, 2019 P.C. :
Stand over to 29/11/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 03:26:29 :::