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Bombay High Court

Icici Bank Ltd vs Dewanchand Ramsaran Corporation And 7 ... on 10 October, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 1482 OF 2014
                         In
                 SUITS 439 OF 2014

 Icici Bank Ltd                                     ....Petitioner
             V/S
 Dewanchand Ramsaran Corporation And7 Ors        ....Respondent

WITH THIRD PARTY NOTICE LODGING NO. 16 OF 2014 In SUITS 439 OF 2014 Icici Bank Ltd ....Petitioner V/S Dewanchand Ramsaran Corporation And 7 Ors ....Respondent And Dewanchand Ramsaran Industries (private) Ltd And Anr.

WITH CHAMBER SUMMONS NO. 224 OF 2016 In THIRD PARTY NOTICE LODGING NO . 16 OF 2014 Icici Bank Ltd ....Petitioner V/S Dewanchand Ramsaran Corporation And 7 Ors ....Respondent And Dewanchand Ramsaran Industries (private) Ltd And Anr.

Mr. Nimay Dave a/w Mr. Ishaan Chhaya and Mr. Sanjeev Sambasivan i/b Phoenix Legal for Plaintiff Page 1/2 ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 03:26:29 ::: Ms. Ujwala Deshmukh i/b MDP and Partners for Defendants; Mr. Aditya N. Raut i/b Desai Desai Carrimjee and Mulla for Noticee No. 2 in TPNL/16/2014.

CORAM : B.P. COLABAWALLA, J DATE : 10th October, 2019 P.C. :

Stand over to 29/11/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 03:26:29 :::