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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(4)(a) in Karnataka Shops and Commercial Establishments Act, 1961

(a)It shall apply, in the first instance, to the areas specified in the Schedule to this Act, and to such other areas in which any of the Acts repealed by section 42 applied.