Madhya Pradesh High Court
Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 15 September, 2015
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W. P. No.9765/2013
15/09/2015
Ms. Nidhi Bohara, learned counsel for the petitioner.
Ms. Pritha Moitra, learned counsel for the respondent-
State.
Learned counsel for the petitioner prays for time to file rejoinder.
At her request, time is granted. List the matter on 20/01/2016 .
(S. C. SHARMA) JUDGE Tej