Gauhati High Court
Mostafa Hussain vs The State Of Assam And 8 Ors on 30 January, 2023
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/3
GAHC010183112022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6375/2022
MOSTAFA HUSSAIN
SON OF LATE ABDUL WAHAB,
VILLAGE- KAHIBARI,
P.O.- JANGLEPARA,
P.S.- DALGAON,
DIST- DARRANG,
PIN- 784116.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT.
OF ASSAM,
COOPERATION DEPARTMENT,
DISPUR, GUWAHATI-6.
2:THE ADDITIONAL CHIEF SECRETARY
GOVT. OF ASSAM
CO-OPERATION DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY
GOVT. OF ASSAM
CO-OPERATION DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI- 781022.
Page No.# 2/3
5:THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES(G)
ASSAM
KHANAPARA
GUWAHATI- 781022
6:THE ZONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
TEZPUR ZONE
TEZPUR- 787053.
7:THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
MANGALDOI
ASSAM
PIN- 784105.
8:THE DISTRICT DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
DARRANG
DIST.- DARRANG
ASSAM
PIN- 784145.
9:THE DEPUTY COMMISSIONER
MORIGAON
P.O. AND DIST.- MORIGAON
ASSAM
PIN- 782105
Advocate for the Petitioner : MR. A SARMA
Advocate for the Respondent : SC, CO OP
BEFORE
HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
30.01.2023 [N. Kotiswar Singh, CJ (Acting)] Heard Mr. L. Sangtam, learned counsel for the petitioner. Also heard Mr. P. Sarmah, learned Additional Sr. Govt. Advocate and Mr. S.K. Talukdar, learned Standing Counsel, Cooperation Department, Government of Assam.
Page No.# 3/3 It has been submitted at the Bar that similar matter has been disposed of by order dated 25.01.2023 passed in WP(C) No.7153/2022 (Abdur Rejjak Vs. State of Assam and others) and the said decision rendered in the aforesaid writ petition will cover this writ petition.
In view of the above submission made, the writ petition is, accordingly, closed in terms of the aforesaid decision in WP(C) No.7153/2022.
JUDGE CHIEF JUSTICE (ACTING) Comparing Assistant