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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(b) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(b)scrutinize the applications and call for further information or particulars from the applicants and from any other persons or authority as may be required;