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Bombay High Court

Ismail Abdul Shaikh vs Narcotic Control Bureau, Mumbai And Anr on 13 October, 2021

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                      Dusane                                1/1                929 BA 3499.21.doc

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CRIMINAL APPELLATE JURISDICTION
BHALCHANDRA
GOPAL
DUSANE
                                              BAIL APPLICATION NO.3499 OF 2021
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
Date: 2021.10.14
14:39:56 +0530



                           Mr. Ismail Abdul Shaikh                ....   Applicant

                                   Vs.

                           Narcotic Control Bureau, Mumbai        ....   Respondents
                           Zonal Unit Mumbai and Ors.


                           Mr. Shashikant P.Chaudhari a/w Pramot P. Pawar i/by Yogesh Dalvi for
                           Applicant.
                           Mr. A.R. Kapadnis, APP for State


                                                      Coram : NITIN W. SAMBRE, J.

Date : 13TH OCTOBER, 2021 P.C.:

1. Liberty to place on record copy of charge-sheet. Stand over to 3rd December, 2021.

( NITIN W. SAMBRE, J. )