Bombay High Court
Ismail Abdul Shaikh vs Narcotic Control Bureau, Mumbai And Anr on 13 October, 2021
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
Dusane 1/1 929 BA 3499.21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BHALCHANDRA
GOPAL
DUSANE
BAIL APPLICATION NO.3499 OF 2021
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
Date: 2021.10.14
14:39:56 +0530
Mr. Ismail Abdul Shaikh .... Applicant
Vs.
Narcotic Control Bureau, Mumbai .... Respondents
Zonal Unit Mumbai and Ors.
Mr. Shashikant P.Chaudhari a/w Pramot P. Pawar i/by Yogesh Dalvi for
Applicant.
Mr. A.R. Kapadnis, APP for State
Coram : NITIN W. SAMBRE, J.
Date : 13TH OCTOBER, 2021 P.C.:
1. Liberty to place on record copy of charge-sheet. Stand over to 3rd December, 2021.
( NITIN W. SAMBRE, J. )