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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(6)(a) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(a)upto Rs. 500 for each item at a time, without calling tenders subject to the condition that the total amount of such purchases does not exceed Rs. 5,000 in a year;