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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Hsidc (Now Hsiidc) vs Ram Kunwar And Ors on 27 August, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH


                                                            RFA No. 585 of 2010 (O&M)
                                                            LAC No. 285 of 1996
                                                            Date of Decision: 27.08.2015

           Haryana State Industrial Development Corporation Ltd. ..... Appellant

                                                  Versus

           Ram Kunwar (deceased) and others                                 ....... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajesh Hooda, Advocate for Mr. Kamal Sehgal, Advocate for the appellant.

Mr. Arun Beniwal, Deputy Advocate General, Haryana. RAJESH BINDAL J.

For order, see detailed reasons recorded in a separate order of even date passed in RFA No. 2614 of 2005 titled as "Haryana State Industrial Development Corporation Ltd. and another Vs. Ram Niwas and others".




           27.08.2015                                                (Rajesh Bindal)
           rittu                                                        Judge




RITTU
2015.08.31 11:12
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