Punjab-Haryana High Court
Hsidc (Now Hsiidc) vs Ram Kunwar And Ors on 27 August, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 585 of 2010 (O&M)
LAC No. 285 of 1996
Date of Decision: 27.08.2015
Haryana State Industrial Development Corporation Ltd. ..... Appellant
Versus
Ram Kunwar (deceased) and others ....... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajesh Hooda, Advocate for Mr. Kamal Sehgal, Advocate for the appellant.
Mr. Arun Beniwal, Deputy Advocate General, Haryana. RAJESH BINDAL J.
For order, see detailed reasons recorded in a separate order of even date passed in RFA No. 2614 of 2005 titled as "Haryana State Industrial Development Corporation Ltd. and another Vs. Ram Niwas and others".
27.08.2015 (Rajesh Bindal)
rittu Judge
RITTU
2015.08.31 11:12
I attest to the accuracy and
integrity of this document