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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(2)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(b)exercise such of the powers and perform such of the duties of the Chairman as the Chairman may, subject to any bye-laws made by the Market Committee in this behalf, delegate to him by an order in writing;