Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act] State of Madhya Pradesh - Subsection Section 52(3)(c) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (c)any order passed by the Divisional Election Authority under this sub-rule shall be final.