Supreme Court - Daily Orders
Asstt.Com. Of Income Tax, Circle 5 (2) vs Jyoti Ceramic Industries Pvt.Ltd. on 8 December, 2016
ITEM NO.38 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 14325/2015
ASSTT.COM. OF INCOME TAX, CIRCLE 5 (2) Appellant(s)
VERSUS
JYOTI CERAMIC INDUSTRIES PVT.LTD. Respondent(s)
(With office report)
Date : 08/12/2016 This appeal was called on for hearing today.
For Appellant(s)
Ms. Nivedita Nair, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Mr. Kamal Mohan Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties have not filed statement of case and statutory period has expired.
As such, process for listing before Hon'ble Court as per Rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2016.12.08 16:19:10 IST Reason: