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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

State of Maharashtra - Subsection

Section 277(2)(b) in The City of Nagpur Corporation Act, 1948

(b)if in his opinion the erection or re-erection of such building would be a nuisance or injurious to the inhabitants of the neighbourhood or to the public; or