Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Rajasthan - Subsection Section 51(2) in Rajasthan Minor Mineral Concession Rules, 2017 (2)Short term permit may be granted for disposal of any mineral discovered during the process of construction of any building or a development project, outside the project area.
