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[Cites 0, Cited by 0] [Section 630] [Entire Act]

State of Punjab - Subsection

Section 630(2) in Punjab Jail Manual, 1996

(2)Subject to such general or special directions as the Inspector- General may from time to time give in that behalf, convicts may be employed, without the jail premises, on public works, which are at any time carried out under the supervision and control of the Department of Public Works or of a Local Authority.