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Supreme Court - Daily Orders

Amrit Lal vs Heera Ram . on 8 August, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.38                               COURT NO.11                      SECTION XV

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                         No(s).   22146/2016

     (Arising out of impugned final judgment and order dated 18/05/2016
     in SBCRP No. 39/2016 passed by the High Court Of Rajasthan At
     Jodhpur)

     AMRIT LAL AND ORS.                                                        Petitioner(s)

                                                      VERSUS

     HEERA RAM AND ORS.                                                        Respondent(s)

     (with appln. (s) for exemption from filing O.T. and permission to
     file lengthy list of dates and interim relief and office report)


     Date : 08/08/2016 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)
                                          Mr. Ravindra Bana,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed. Application(s) pending, if any, shall stand disposed of accordingly.





                             (Ashwani Thakur)                      (Tapan Kr. Chakraborty)
                               COURT MASTER                            COURT MASTER

Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2016.08.09
16:59:05 IST
Reason: