Supreme Court - Daily Orders
Amrit Lal vs Heera Ram . on 8 August, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.38 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22146/2016
(Arising out of impugned final judgment and order dated 18/05/2016
in SBCRP No. 39/2016 passed by the High Court Of Rajasthan At
Jodhpur)
AMRIT LAL AND ORS. Petitioner(s)
VERSUS
HEERA RAM AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file lengthy list of dates and interim relief and office report)
Date : 08/08/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Ravindra Bana,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Application(s) pending, if any, shall stand disposed of accordingly.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2016.08.09
16:59:05 IST
Reason: