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State of Odisha - Section

Section 6 in The Orissa Finance Service Rules, 1979

6. Recruitment by promotion to Orissa Finance Service Class II.

- No member of the Orissa Subordinate Finance Service shall ordinarily be eligible for promotion to Orissa Finance Service Class II under Clause (b) of Rule 3 (1) unless-
(i)he has worked for at least five years in the said service;
(ii)he has passed the prescribed departmental examination, if any.