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Bombay High Court

Fiitjee Limited vs Dhanalxmi Developers on 25 October, 2021

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 109 OF 2021

 Fiitjee Limited                                         ....PETITIONER
              V/S
 Dhanalxmi Developers                                  ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 25th October, 2021 P.C. :

Due to paucity of time, stand over to 15/11/2021. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/10/2021 ::: Downloaded on - 26/10/2021 06:05:37 :::