Punjab-Haryana High Court
State Of Haryana vs M/S High Profile Realtors on 22 November, 2019
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.4273 of 2014 (O&M)
Date of Decision:22.11.2019
State of Haryana and another ....Appellant(s)
Versus
M/s High Profile Realtors Private Ltd. ....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr. Sudeep Mahajan, Addl. A.G., Haryana with
Mr. Abhinash Jain, AAG, Haryana.
Mr. Pawan Kumar, Senior Advocate with
Mr. Surya Kumar, Advocate,
Mr. Sanjay Vij, Advocate,
Mr. Navneet Singh, Advocate,
Mr. Shekhar Verma, Advocate,
Mr. P.R. Yadav, Advocate
for the landowners.
Mr. Rajnikant Upadhay, Advocate for
Mr. Rakesh Dhiman, Advocate
for the cross-objectors (in XOBJR-68-CI-2014).
*****
G.S. SANDHAWALIA, J.
The appeal is allowed in terms of the detailed judgment of even date passed in RFA No.4267 of 2014 titled as "State of Haryana and another Vs. M/s. BTVS Buildwell Pvt. Ltd."
(G.S. SANDHAWALIA) 22.11.2019 JUDGE Parveen Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 09-12-2019 15:09:49 :::