Telecom Regulatory Authority Of India - Subsection
Section 2(xxxi) in The Telecommunication Interconnection Usage Charges Regulation, 2003
(xxxi)[] [ Entry renumbered by Noti. No. 409-8/2004-F.N., dated 11.4.2005.] Words and expressions used in this Regulation and not defined herein but defined in the Act shall have the same meanings assigned to them in the Act.
