Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Maharashtra - Subsection Section 7A(5) in The Maharashtra State Board of Technical Education Act, 1997 (5)The Governing Council shall meet not less than twice in every year, and a period of not more than six months shall intervene between two successive meetings.
