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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2) in Tamil Nadu Court of Wards Act, 1902

(2)[ No claim under section 68 of the Indian Contract Act, 1872 (Central Act I of 1872), shall be enforceable against the property of a ward which is under the superintendence of the Court; but the Court may, in its discretion, satisfy in whole or in part, any such claim.]