Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of West Bengal - Subsection Section 71(1) in The West Bengal Motor Vehicles Rules, 1989 (1)The notice by the owner of a motor vehicle to the registering authority in accordance with sub-section (1) of section 52 of the Act shall be in Form B.T.I. to these rules.
