Section 9(6)(b) in Himachal Pradesh Bovine Breeding Act, 2019

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State of Himachal Pradesh - Subsection

Section 9(6)(b) in Himachal Pradesh Bovine Breeding Act, 2019

(b)every bull, used in the sperm station for production of semen doses,-

(i)has tested negative to the tests as may be prescribed by the Authority or the Government of India, -