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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(4)(a) in Hyderabad City Police Act, 1348F

(a)Fines in respect of the following cattle impounded in accordance with foregoing provisions shall be levied at the rates shown against each of them namely: