Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

6. Determination of weight and quantity.

- In so far as it may be necessary the weight in respect of jute or Kendu leaves or minerals and mineral-ores and the quantity in respect of bamboos on which tax is payable shall be determined in the manner prescribed.