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Union of India - Section

Section 12 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

12. Admission and award of certificates in radio telephony (GMDSS).

- Notwithstanding anything contained in these rules the Central Government may, subject to such conditions as it may impose from time to time :
(i)admit a person, who is not a citizen of India to examination held under these rules, and
(ii)award him/her a certificate in Radio Telephony (GMDSS).