Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016

(f)"Institute of Company Secretaries of India" means the Institute constituted under the Institute of the Company Secretaries Act, 1980 (56 of 1980); and