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Delhi High Court - Orders

Rakesh Gupta vs Union Of India And Anr on 29 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~106 to 136
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              106
                              +     W.P.(C) 694/2018 & CM APPL. 2997/2018
                                    RAKESH GUPTA                             ..... Petitioner
                                                     Through: None.
                                                    versus
                                    UNION OF INDIA AND ANR.                  ..... Respondents
                                                  Through: None.
                              107
                              +     W.P.(C) 1125/2018
                                    MR. KULDEEP SINGH PARMAR AND ANR.        ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA AND ANR.                ..... Respondents
                                                  Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                            for UOI.
                              108
                              +     W.P.(C) 1165/2018 & CM APPL. 4859/2018
                                    RAM KRISHNA RANJAN                       ..... Petitioner
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                     ..... Respondents
                                                  Through:    None.

                              109
                              +     W.P.(C) 1166/2018 & CM APPL. 4861/2018
                                    MANINDER SINGH SAHNI AND ANR.            ..... Petitioners
                                                     Through: None.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                                     UNION OF INDIA AND ANR.                    ..... Respondents
                                                  Through: None.
                              110
                              +     W.P.(C) 1470/2018 & CM APPL. 6040/2018
                                    NEHA JUNEJA                                ..... Petitioner
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA AND ANR.                   ..... Respondents
                                                  Through: Ms. Shubra Parashar, Mr. Pushpender
                                                            Singh, Mr. Kapil Parashar, Mr. Kirti
                                                            Singh, Mr. Shubham, Mr. Aditya and
                                                            Mr. Vivek Nagar, Advocates.
                              111
                              +     W.P.(C) 1509/2018 & CM APPL. 6172/2018
                                    ANKIT MATHUR                               ..... Petitioner
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA AND ANR.                   ..... Respondents
                                                  Through: Mr. Virender Pratap Singh,
                                                            Ms. Shubra Parashar, Mr. Pushpender
                                                            Singh, Mr. Kapil Parashar, Mr. Kirti
                                                            Singh, Mr. Shubham, Mr. Aditya and
                                                            Mr. Vivek Nagar, Advocates.
                              112
                              +     W.P.(C) 1510/2018 & CM APPL. 6174/2018
                                    MANOJ SETH AND ANR.                        ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA AND ANR.                    ..... Respondents
                                                  Through: None.
                              113
                              +     W.P.(C) 1624/2018 & CM APPL. 6680/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                                     MICHELE JANEZIC                              ..... Petitioner
                                                 Through:      None.

                                                    versus

                                    UNION OF INDIA AND ANR                   ..... Respondents
                                                  Through: Mr. Jitesh Vikram Srivastava with
                                                           Mr. Prajesh Vikram Srivastava,
                                                           Advocates for UOI.
                              114
                              +     W.P.(C) 1675/2018 & CM APPL. 6904/2018
                                    GIRISH KUMAR AND ANR.                        ..... Petitioners
                                                     Through: None.

                                                    versus
                                    UNION OF INDIA AND ORS.                  ..... Respondents
                                                  Through: Mr. Dev. P. Bhardwaj, CGSC for
                                                            UOI with Ms. Anubha Bhardwaj and
                                                            Mr. Sarthak Anand, Advocates.
                              115
                              +     W.P.(C) 1712/2018 & CM APPL. 7103/2018
                                    PRERNA MALIK & ANR                           ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                         ..... Respondents
                                                  Through:     None.
                              116
                              +     W.P.(C) 1826/2018 & CM APPL. 7555/2018
                                    BABU LAL AGGARWAL & ORS                      ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                         ..... Respondents
                                                  Through:     Mr. Ajay Digpaul, CGSC for UOI
                                                               with Mr. Kamal R. Digpaul,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                                                                 Advocate.
                              117
                              +     W.P.(C) 1913/2018
                                    ANUJ GUPTA & ORS                             ..... Petitioners
                                                     Through:   None.

                                                    versus

                                    UNION OF INDIA & ANR                         ..... Respondents
                                                  Through:      Ms. Amrita Prakash, CGSC for UOI.
                              118
                              +     W.P.(C) 1914/2018
                                    ATUL GOEL & ANR                              ..... Petitioners
                                                     Through:   None.

                                                    versus

                                    UNION OF INDIA & ORS                         ..... Respondents
                                                  Through:      None.
                              119
                              +     W.P.(C) 1915/2018 & CM APPL. 7968/2018
                                    NAWAL KISHORE GOEL AND ANR.                  ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA AND ORS.                      ..... Respondents
                                                  Through: None.
                              120
                              +     W.P.(C) 2020/2018 & CM APPL. 8301/2018
                                    RAJ KUMAR SHISHODIA & ORS                    ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                         ..... Respondents
                                                  Through:      None.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                               121
                              +     W.P.(C) 2021/2018 & CM APPL. 8311/2018
                                    VIKASH SHISHODIA & ORS                     ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                       ..... Respondents
                                                  Through:    None.
                              122
                              +     W.P.(C) 2062/2018 & CM APPL. 8508/2018
                                    DINESH KUMAR GUPTA                         ..... Petitioner
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                       ..... Respondents
                                                  Through:    None.
                              123
                              +     W.P.(C) 2185/2018 & CM APPL. 9031/2018
                                    DEEP & ANR                                 ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                       ..... Respondents
                                                  Through:    Mr. Manish Mohan, CGSC for UOI
                                                              with Mr. Devendra Kumar, Advocate.
                              124
                              +     W.P.(C) 2288/2018 & CM APPL. 9477/2018
                                    RAJ KUMAR PAGARIA AND ORS.                 ..... Petitioners
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA AND ANR.                 ..... Respondents
                                                  Through: Ms. Shiva Lakshmi, CGSC for UOI.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                               125
                              +     W.P.(C) 2298/2018 & CM APPL. 9561/2018
                                    SANJAY JINDAL AND ANR.                        ..... Petitioners
                                                     Through: None.

                                                     versus

                                    UNION OF INDIA AND ANR.                   ..... Respondents
                                                  Through: Mrs. Bharathi Raju, Sr. Panel Counsel
                                                            for respondent Nos.1 & 2.
                              126
                              +     W.P.(C) 10094/2017 & CM APPL. 41277/2017
                                    DEVINDER RAJ NARANG                           ..... Petitioner
                                                     Through: None.

                                                     versus

                                    UNION OF INDIA AND ANR.                   ..... Respondents
                                                  Through: Mr. Ajay Digpaul, CGSC with
                                                       Mr. Kamal R. Digpaul, Advocates for UOI.
                              127
                              +     W.P.(C) 10226/2017 & CM APPL. 41718/2017
                                    SURENDER SHARMA AND ORS                       ..... Petitioners
                                                     Through: None.

                                                     versus

                                    UNION OF INDIA AND ANR                 ..... Respondents
                                                  Through: Mr. Ripu Daman Bhardwaj, CGSC
                                                           for UOI.
                              128
                              +     W.P.(C) 10257/2017 & CM APPL. 41860/2017
                                    DEVESH SRIVASTAVA AND ANR.                 ..... Petitioners
                                                     Through: Mr. Abhishek Singh, Advocate.

                                                     versus

                                    UNION OF INDIA AND ANR.                       ..... Respondents


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                                                      Through:    Ms. Heena Kochar, Advocate for
                                                                 Mr. Gaurang Kanth, CGSC for UOI.
                              129
                              +     W.P.(C) 10808/2017 & CM APPL. 44315/2017
                                    PREM CHAND GARG                            ..... Petitioner
                                                     Through: Ms. Seema Singh, Advocate.

                                                     versus

                                    UNION OF INDIA AND ORS.                ..... Respondents
                                                  Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                            for UOI.
                              130
                              +     W.P.(C) 10979/2017 & CM APPL. 44894/2017
                                    VINOD KUMAR RAJORIA AND ANR.                  ..... Petitioners
                                                     Through: None.

                                                     versus

                                    UNION OF INDIA AND ANR.                ..... Respondents
                                                  Through: Mr. Vivekanand Mishra, Advocate
                                                            for UOI.
                              131
                              +     W.P.(C) 11143/2017 & CM APPL. 45587/2017
                                    ASHISH TANEJA AND ANR.                        ..... Petitioners
                                                     Through: None.

                                                     versus

                                    UNION OF INDIA AND ORS.                   ..... Respondents
                                                  Through: Mr. Prasanta Varma, Sr. Central
                                                            Govt. Counsel with Mr. Hiteshi and
                                                            Mr. Amrit, Advocates for UOI.
                              132
                              +     W.P.(C) 11256/2017 & CM APPL. 46028/2017
                                    RAJEEV SINDHI AND ANR.                        ..... Petitioners
                                                     Through: None.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                                                     versus

                                    UNION OF INDIA AND ANR.                  ..... Respondents
                                                  Through: Mr. Sanjeev Sabharwal, Sr. Standing
                                                            Counsel for UOI.

                              133
                              +     W.P.(C) 11397/2017 & CM APPL. 46515/2017, CM APPL.
                                    36844/2019

                                    GAURAV SINGH RATHORE AND ANR.              ..... Petitioners
                                                 Through: None.

                                                    versus

                                    UNION OF INDIA AND ANR.                    ..... Respondents
                                                  Through: None.
                              134
                              +     W.P.(C) 11466/2017 & CM APPL. 46741/2017
                                    NARESH KUMAR KHANNA                        ..... Petitioner
                                                     Through: None.

                                                    versus

                                    UNION OF INDIA & ANR                       ..... Respondents
                                                  Through:     None.

                              135
                              +     W.P.(C) 11469/2017 & CM APPL. 46746/2017
                                    SAURAV KUMAR                               ..... Petitioner
                                                     Through: None.


                                                    versus

                                    UNION OF INDIA AND ANR.                    ..... Respondents

                                                    Through:   None.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                               136
                              +     W.P.(C) 11619/2017 & CM APPL. 47307/2017
                                    VICTORIA MITAL AND ANR.                           ..... Petitioners
                                                     Through: None.

                                                        versus

                                    UNION OF INDIA AND ARN.                           ..... Respondents
                                                  Through: None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                 ORDER

% 29.04.2022 List along with connected matters on 09th May, 2022. Interim orders, if any, to continue.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 29, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:18:16