Delhi High Court - Orders
Rakesh Gupta vs Union Of India And Anr on 29 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~106 to 136
* IN THE HIGH COURT OF DELHI AT NEW DELHI
106
+ W.P.(C) 694/2018 & CM APPL. 2997/2018
RAKESH GUPTA ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
107
+ W.P.(C) 1125/2018
MR. KULDEEP SINGH PARMAR AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
for UOI.
108
+ W.P.(C) 1165/2018 & CM APPL. 4859/2018
RAM KRISHNA RANJAN ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
109
+ W.P.(C) 1166/2018 & CM APPL. 4861/2018
MANINDER SINGH SAHNI AND ANR. ..... Petitioners
Through: None.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
110
+ W.P.(C) 1470/2018 & CM APPL. 6040/2018
NEHA JUNEJA ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Shubra Parashar, Mr. Pushpender
Singh, Mr. Kapil Parashar, Mr. Kirti
Singh, Mr. Shubham, Mr. Aditya and
Mr. Vivek Nagar, Advocates.
111
+ W.P.(C) 1509/2018 & CM APPL. 6172/2018
ANKIT MATHUR ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Virender Pratap Singh,
Ms. Shubra Parashar, Mr. Pushpender
Singh, Mr. Kapil Parashar, Mr. Kirti
Singh, Mr. Shubham, Mr. Aditya and
Mr. Vivek Nagar, Advocates.
112
+ W.P.(C) 1510/2018 & CM APPL. 6174/2018
MANOJ SETH AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
113
+ W.P.(C) 1624/2018 & CM APPL. 6680/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
MICHELE JANEZIC ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Jitesh Vikram Srivastava with
Mr. Prajesh Vikram Srivastava,
Advocates for UOI.
114
+ W.P.(C) 1675/2018 & CM APPL. 6904/2018
GIRISH KUMAR AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Dev. P. Bhardwaj, CGSC for
UOI with Ms. Anubha Bhardwaj and
Mr. Sarthak Anand, Advocates.
115
+ W.P.(C) 1712/2018 & CM APPL. 7103/2018
PRERNA MALIK & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
116
+ W.P.(C) 1826/2018 & CM APPL. 7555/2018
BABU LAL AGGARWAL & ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
with Mr. Kamal R. Digpaul,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
Advocate.
117
+ W.P.(C) 1913/2018
ANUJ GUPTA & ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms. Amrita Prakash, CGSC for UOI.
118
+ W.P.(C) 1914/2018
ATUL GOEL & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ORS ..... Respondents
Through: None.
119
+ W.P.(C) 1915/2018 & CM APPL. 7968/2018
NAWAL KISHORE GOEL AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: None.
120
+ W.P.(C) 2020/2018 & CM APPL. 8301/2018
RAJ KUMAR SHISHODIA & ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
121
+ W.P.(C) 2021/2018 & CM APPL. 8311/2018
VIKASH SHISHODIA & ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
122
+ W.P.(C) 2062/2018 & CM APPL. 8508/2018
DINESH KUMAR GUPTA ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
123
+ W.P.(C) 2185/2018 & CM APPL. 9031/2018
DEEP & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Manish Mohan, CGSC for UOI
with Mr. Devendra Kumar, Advocate.
124
+ W.P.(C) 2288/2018 & CM APPL. 9477/2018
RAJ KUMAR PAGARIA AND ORS. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC for UOI.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
125
+ W.P.(C) 2298/2018 & CM APPL. 9561/2018
SANJAY JINDAL AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mrs. Bharathi Raju, Sr. Panel Counsel
for respondent Nos.1 & 2.
126
+ W.P.(C) 10094/2017 & CM APPL. 41277/2017
DEVINDER RAJ NARANG ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul, Advocates for UOI.
127
+ W.P.(C) 10226/2017 & CM APPL. 41718/2017
SURENDER SHARMA AND ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
for UOI.
128
+ W.P.(C) 10257/2017 & CM APPL. 41860/2017
DEVESH SRIVASTAVA AND ANR. ..... Petitioners
Through: Mr. Abhishek Singh, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
Through: Ms. Heena Kochar, Advocate for
Mr. Gaurang Kanth, CGSC for UOI.
129
+ W.P.(C) 10808/2017 & CM APPL. 44315/2017
PREM CHAND GARG ..... Petitioner
Through: Ms. Seema Singh, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
for UOI.
130
+ W.P.(C) 10979/2017 & CM APPL. 44894/2017
VINOD KUMAR RAJORIA AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vivekanand Mishra, Advocate
for UOI.
131
+ W.P.(C) 11143/2017 & CM APPL. 45587/2017
ASHISH TANEJA AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Prasanta Varma, Sr. Central
Govt. Counsel with Mr. Hiteshi and
Mr. Amrit, Advocates for UOI.
132
+ W.P.(C) 11256/2017 & CM APPL. 46028/2017
RAJEEV SINDHI AND ANR. ..... Petitioners
Through: None.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Sanjeev Sabharwal, Sr. Standing
Counsel for UOI.
133
+ W.P.(C) 11397/2017 & CM APPL. 46515/2017, CM APPL.
36844/2019
GAURAV SINGH RATHORE AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
134
+ W.P.(C) 11466/2017 & CM APPL. 46741/2017
NARESH KUMAR KHANNA ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
135
+ W.P.(C) 11469/2017 & CM APPL. 46746/2017
SAURAV KUMAR ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
136
+ W.P.(C) 11619/2017 & CM APPL. 47307/2017
VICTORIA MITAL AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ARN. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.04.2022 List along with connected matters on 09th May, 2022. Interim orders, if any, to continue.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 29, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:18:16