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State of Goa - Section

Section 43 in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

43. Mutation entries corresponding to entries in register of cultivators and crops.

- Where an entry made in the register of cultivators and crops relating to a mutation in respect of such land, the talathi shall make an entry in the mutation register about the mutation. Thereafter the provisions of rules 34 to 39 shall mutatis mutandis apply.Other matters