Himachal Pradesh High Court
Dhruv Chand Katoch And Anr. vs . State Of H.P. on 7 March, 2022
Bench: Sabina, Satyen Vaidya
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Dhruv Chand Katoch and anr. Vs. State of H.P. & ors.
CWP No. 2578 of 2018 07.03.2022 Present: Ms. Shalini Thakur, Advocate, for the petitioners.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No. 1 to 4.
Mr. Maan Singh, Advocate, for respondent No.5.
Mr. Nitish Kaith, Advocate, for respondent No.6.
Learned State Counsel requests for an adjournment to place on record compliance affidavit vizaviz order dated 27.02.2019 passed by this Court. List again on 24.03.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 7th March, 2022 (sushma) ::: Downloaded on - 07/03/2022 20:15:01 :::CIS